Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(2) in The West Bengal Premises Tenancy Act, 1956. (2)"family" means parents and such relations of the landlord as ordinarily reside with him and are dependent on him.