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State of Madhya Pradesh - Section

Section 7 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

7. Nominations to be invited.

(1)The presiding authority shall announce, the name of the Standing Committee for which election is to be held and the number of members to be elected and invite nominations therefor in Form I.
(2)Every candidate for election shall be proposed by one member and seconded by another :Provided that no member shall be proposed if he has already been elected as a member of three Standing Committees.