Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(1) in The Punjab Security of State Act, 1953 (1)No suit, prosecution or other legal proceedings shall lie against any person for anything which is in good faith done or intended to be done under, or in pursuance of, this Act.
