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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Rajasthan - Subsection

Section 378(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)Before starting the inspection of the Officer Qanungo's office, the Sub-Divisional Officer should carefully go through all the inspection notes including those recorded by the Tehsildar or the Naib-Tehsildar during the year. This will enable him to decide which branches need his attention the most. He should try to inspect as many branches as possible, but the following should never be left uninspected as they are much too important to be ignored:-