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State of Uttarakhand - Section

Section 26 in Uttaranchal University Act, 2012

26. The Finance Committee.

(1)The Finance Committee shall consist of:-
(a)the Chancellor - Chairman;
(b)the Finance Officer - Secretary;
(c)such other members as may be prescribed in the Statutes.
(2)The Finance Committee shall be the principal financial body of the University to take care of the financial matters and shall, subject to the provisions of this Act, Statutes and Rules, co-ordinate and exercise general supervision over the financial matters of the University.