Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Uttarakhand - Subsection Section 26(1) in Uttaranchal University Act, 2012 (1)The Finance Committee shall consist of:-(a)the Chancellor - Chairman;(b)the Finance Officer - Secretary;(c)such other members as may be prescribed in the Statutes.
