Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(4)(a) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(a)be a shareholder or an associate of a shareholder of a depository or shareholder of an associate of a depository;