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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5)(b) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(b)Suitable ground and class rooms, (c) Security equipment and training aids d) Qualified instructors for out door and in door training.