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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(5)The competent authority will inspect the functioning of training facility from time to time either by itself or through its own officers. Training facility will include :-
(a)Adequate space to train at least 25 security guards at one time
(b)Suitable ground and class rooms, (c) Security equipment and training aids d) Qualified instructors for out door and in door training.