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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(j) in The Punjab Livestock and Birds Diseases Act, 1948

(j)to regulate the isolation, detention, treatment (including sterilization and inoculation), and disposal of [livestock or birds] which are infective or suspected of being infective, and the disposal of carcasses and parts of carcasses;