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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(j) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(j)Besides provision for wards, accommodation for duty Nurses, laboratory for students and staff for ordinary Pathological examination and treatment room, ward pantry store, room for linen, drugs and equipments, rooms for heads of units, room for clinical demonstration, etc., shall have to be provided.