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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)He shall be responsible to the University authorities through the Dean for the implementation of curricula and teaching procedure designed to develop professional competence, character and initiative in the students and for maintenance of discipline by the students.