Section 59 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
59. Powers and duties of Associate Dean.
- In addition to the powers conferred and duties imposed by sub-section (2) of section 27, the Associate Dean shall exercise the following powers and perform the following duties, namely :-(1)He shall be responsible for resident teaching, research and extension education at the college/institute.(2)He shall be responsible for exercising administrative control over the teaching through academic staff working at the college/institute.(3)He shall be responsible to the University authorities through the Dean for the implementation of curricula and teaching procedure designed to develop professional competence, character and initiative in the students and for maintenance of discipline by the students.(4)He shall be responsible for proper scrutiny of research work of each of the Professors, Associate Professors/Readers, Assistant Professors, Senior Research Assistants and Junior Research Assistants working under him in consultation with the Heads of Departments. He shall supervise the same and keep the concerned Dean and Director informed about it from time to time.(5)He shall be responsible for the maintenance and use of building, equipments and the instructional farm and garden of the college.(6)He shall serve as a channel of communication for all official business of the college with other authorities of the University, the students and the public under the instructions of the Dean of the Faculty.(7)He shall prepare the budget of the college in consultation with the Heads of Departments/Sections of different disciplines at the College/ Institution.(8)He shall be responsible for proper use of hostels and facilities therein and shall also maintain discipline amongst students in the hostels.(9)He shall be responsible for proper conduct of examinations.(10)He shall make arrangements with the approval of the Vice- Chancellor for holding Conferences, Symposia, Seminars and such other meetings or lectures as may be deemed essential and/or desirable for the benefit of the staff and the Students.(11)He shall perform such other duties whether incidental to the powers and functions or not, as may be requisite in order to further the object of the University or as per the directions of the State Government, State Council or as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.
