Madhya Pradesh High Court
Molairam Verma vs Shri M.G. Choubey on 8 February, 2020
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 CONC-361-2018 The High Court Of Madhya Pradesh National Lok Adalat CONC-361-2018 (MOLAIRAM VERMA AND OTHERS Vs SHRI M.G. CHOUBEY AND OTHERS) 3 Jabalpur, Dated : 08-02-2020 Shri Upendra Singh, learned counsel for the applicant. Learned counsel for the applicant prays for withdrawal of this contempt petition with liberty to file a fresh petition, if any grievance survives, before the appropriate forum.
This contempt petition is dismissed as withdrawn with liberty as prayed for.
(MOHD. FAHIM ANWAR) (KAPIL DUGGAL )
MEMBER MEMBER
kkc
Digitally signed by KRISHAN KUMAR
CHOUKSEY
Date: 11/02/2020 16:21:31