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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in Rajasthan Forest Subordinate Service Rules, 2015

(1)A candidate for direct recruitment to a post in the service shall pay fee to the Commission or officer authorised by the Principal Chief Conservator of Forests, as the case may be, as fixed by them/it, from time to time, in such manner as may be indicated by them/it.