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State of Rajasthan - Section

Section 26 in Rajasthan Forest Subordinate Service Rules, 2015

26. Examination Fee.

(1)A candidate for direct recruitment to a post in the service shall pay fee to the Commission or officer authorised by the Principal Chief Conservator of Forests, as the case may be, as fixed by them/it, from time to time, in such manner as may be indicated by them/it.
(2)No claim for the refund of the examination fee shall be entertained nor the fee shall be held in reserve for any other examination, except when the advertisement is cancelled for any reason by the Commission or officer authorised by the Principal Chief Conservator of Forests, as the case may be, in which case an amount of Rs. 10/- shall be deducted before the refund is made.