Section 130AA in Maharashtra Cinemas (Regulation) Rules, 1966
130AA. Application for licence.
(1)Any person desirous of exhibiting advertising films through mobile vans or sono-vision shall apply to the licensing authority in Form 'G' for grant of a licence.(2)Such application shall be accompanied by a certificate from the Government Electrical Inspector to the effect that the mobile van or sono-vision cinematograph is in order, and that there is no danger to the public.
