Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130AA] [Entire Act]

State of Maharashtra - Subsection

Section 130AA(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)Any person desirous of exhibiting advertising films through mobile vans or sono-vision shall apply to the licensing authority in Form 'G' for grant of a licence.