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Himachal Pradesh High Court

Himuda & Another vs Himuda & Another V. Vivek Sharma & ... on 5 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

HIMUDA & another V. Vivek Sharma & another.

.

Civil Revision No. 40 of 2022 5.5.2022 Present: Mr.Jeevesh Sharma, Advocate, vice Mr.Roop Lal Sharma, Advocate, for the petitioner.

Mr.Ajay Siphya, Advocate, for respondent No. 2.

Civil Revision No. 40 of 2022 & CMP No. 3001 of 2022 r Notice issued to respondent No. 1 has not been received back, therefore, matter is adjourned with direction to the Registry to obtain information from the concerned agency by next date of hearing.

List on 21st May, 2022.

(Vivek Singh Thakur), Judge.

5th May, 2022 (Keshav) ::: Downloaded on - 05/05/2022 20:10:37 :::CIS