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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(4) in The Tamil Nadu State Agricultural Council Act, 2009

(4)All regulations made under this Act shall be published in the Tamil Nadu Government Gazette and unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.The Schedule[See Sections 2(4) and 14(1)]Recognized Agricultural Qualification
SI. No. Institution Qualification Abbreviation for Registration
(1) (2) (3) (4)
1. University of Chennai Bachelor of Science (Agriculture) B.Sc. (Agriculture)
2. Tamil Nadu Agricultural University Bachelor of Science (Agriculture) B.Sc. (Agriculture)
    Bachelor of Science (Forestry) B.Sc. (Forestry)
    Bachelor of Science (Horticulture) B.Sc. (Horticulture)
    Bachelor of Science (Home Science) B.Sc. (Home Science)
    Bachelor of Technology (Biotechnology) B. Tech. (Biotechnology)
    Bachelor of Technology (Agricultural Engineering) B. Tech. (Agricultural Engineering)
    Bachelor of Technology (Agricultural Information Technology) B. Tech. (Agricultural Information Technology)
    Bachelor of Technology (Bio-informatics) B. Tech. (Bio-informatics)
    Bachelor of Technology Energy and Environmental Engineering) B. Tech. (Energy and ( Environmental Engineering)
    Bachelor of Technology (Food Process Engineering) B. Tech. (Food Process Engineering)
    Bachelor of Technology (Horticulture) B. Tech. (Horticulture)
    Bachelor of Science (Agribusiness Management) B.S. (Agribusiness Management)
3. Annamalai University Bachelor of Science (Agriculture) B.Sc. (Agriculture)
    Bachelor of Science (Horticulture) B.Sc. (Horticulture)