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State of Tamilnadu - Section
Section 43 in The Tamil Nadu State Agricultural Council Act, 2009
43. Power to make regulations.
| SI. No. | Institution | Qualification | Abbreviation for Registration |
| (1) | (2) | (3) | (4) |
| 1. | University of Chennai | Bachelor of Science (Agriculture) | B.Sc. (Agriculture) |
| 2. | Tamil Nadu Agricultural University | Bachelor of Science (Agriculture) | B.Sc. (Agriculture) |
| Bachelor of Science (Forestry) | B.Sc. (Forestry) | ||
| Bachelor of Science (Horticulture) | B.Sc. (Horticulture) | ||
| Bachelor of Science (Home Science) | B.Sc. (Home Science) | ||
| Bachelor of Technology (Biotechnology) | B. Tech. (Biotechnology) | ||
| Bachelor of Technology (Agricultural Engineering) | B. Tech. (Agricultural Engineering) | ||
| Bachelor of Technology (Agricultural Information Technology) | B. Tech. (Agricultural Information Technology) | ||
| Bachelor of Technology (Bio-informatics) | B. Tech. (Bio-informatics) | ||
| Bachelor of Technology Energy and Environmental Engineering) | B. Tech. (Energy and ( Environmental Engineering) | ||
| Bachelor of Technology (Food Process Engineering) | B. Tech. (Food Process Engineering) | ||
| Bachelor of Technology (Horticulture) | B. Tech. (Horticulture) | ||
| Bachelor of Science (Agribusiness Management) | B.S. (Agribusiness Management) | ||
| 3. | Annamalai University | Bachelor of Science (Agriculture) | B.Sc. (Agriculture) |
| Bachelor of Science (Horticulture) | B.Sc. (Horticulture) |