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State of Rajasthan - Section

Section 12 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

12. Sitting of House.

(1)The House shall sit on such days as the Speaker, having regard to the state of business of the House, may, from time to time direct.
(2)Sitting of the House shall, subject to the direction of the Speaker, ordinarily commence at 11.00 a.m. and conclude at 5.00 p.m.