Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (2)Sitting of the House shall, subject to the direction of the Speaker, ordinarily commence at 11.00 a.m. and conclude at 5.00 p.m.
