Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(12)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(12)(iii) in Bihar Factories Rules, 1950

(iii)Slashers operated by push button control shall have stop and start buttons located at each end of the machine, and additional buttons located on both sides of the machine at the size box and the delivery end. If calender rolls are used, additional buttons shall be provided at both size of the machine at points near the nips, except when slashers are equipped with an enclosed dryer.