Section 29(27) in The General Rules (Criminal), 1977
(27)[ Bonds under Sections 106, 107, 108, 109 and 110 of the Code and Section 4 of Probation of Offenders Act.] [Substituted by Notification No. 1255/VII-Nyaya-2-2018-91G-2018, dated 14.8.2018 (w.e.f. 3.11.1956).].
