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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(3)(ii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(ii)six months preceding the date on which the term of office of the President or Vice-President as the case may be, expires;