Himachal Pradesh High Court
Rekha Devi vs . Jagroop Singh on 3 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rekha Devi Vs. Jagroop Singh FAO No. 137 of 2018 .
03.11.2022 Present: Mr. Mohar Singh, Advocate, for the appellant.
Ms. Vandana Kumari, Advocate, vice Mr. Sanjay Jaswal, Advocate, for the respondent.
At the request of learned counsel for the appellant, list on 20.12.2022.
3rd November, 2022
to ( Satyen Vaidya )
Judge
(sushma)
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