Himachal Pradesh High Court
Rekha Devi vs . Jagroop Singh on 26 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rekha Devi Vs. Jagroop Singh .
FAO No. 137 of 2018 26.5.2022 Present: Mr.Mohar Singh, Advocate, for the appellant.
Mr.Sanjay Jaswal, Advocate, for the respondent.
As prayed, list on 30th June, 2022.
26th May, 2022 (Keshav) r to (Vivek Singh Thakur), Judge.
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