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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(i) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(i)Towards the development of the teaching hospital, accommodation shall have to be provided for Medical Superintendent Office, Resident Medical Officer's Office, Nursing Superintendent Office Lounge room for Medical Officers with waiting hall for men and women, accommodation for enquiry, reception, store room, central medical record section, linen room and hospital staff committee room.