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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Mizoram - Subsection

Section 36(7) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(7)A plan of the building which he intends to use or to construct for his distillery, brewery or bottling plant, and a plan showing the position of stills, vats and other permanent apparatus therein, and a list of store rooms, etc. connected therewith.