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Calcutta High Court (Appellete Side)

Swajit Sankar Mookherjee vs Sri Goutam Ghosh & Ors on 2 February, 2024

Author: Shampa Sarkar

Bench: Shampa Sarkar

Item No. 4
02.02.2024
Court. No. 19

GB C.O. 1705 of 2023 Swajit Sankar Mookherjee Vs. Sri Goutam Ghosh & Ors.

Mr. Probal Mukherjee, Mr. Somnath Roy Chowdhury, Mr. Kanak Kiran Bandyopadhyay ... for the Petitioner. Mr. Partha Pratim Roy, Mr. Gourab Mondal, Mr. Tathagata Biswas, Ms. Ayushka Deb ... for the Opposite Parties.

Let this matter appear on February 29, 2024 at 10.30 a.m. under the 'Hearing' for submission of written notes.

(Shampa Sarkar, J.)