Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(g) in Kerala Electricity Supply Code, 2005

(g)'Bill date' means the date on which bill is prepared by distribution Licensee which shall not be later than 4 days from meter reading date;