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[Cites 0, Cited by 0] [Section 408(1)] [Section 408] [Entire Act]

State of Karnataka - Subsection

Section 408(1)(a) in Karnataka Municipal Corporations Act, 1976

(a)provide proper places with all necessary attendants and apparatus for the disinfection of conveyances, clothing, bedding or other articles, which have been exposed to infection from any dangerous disease; and