Section 2(85) in The Greater Noida Industrial Development Area Building Regulations, 1992
(85)"Urbanisable area" means the area earmarked for any of the following uses in the Development Plan:(i)Residential.(ii)Commercial.(iii)Industrial.(iv)Public and Semi-Public.(v)Organised and recreational open spaces.(vi)Transportation, and(vii)Water bodies and unusable land lying within the limits of the lands meant for all or any of the uses mentioned above.
