Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(85)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(85)(vii) in The Greater Noida Industrial Development Area Building Regulations, 1992

(vii)Water bodies and unusable land lying within the limits of the lands meant for all or any of the uses mentioned above.