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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1)(d) in The Maharashtra Universities Act, 1994

(d)the staff, permanent, visiting and honorary, of the institution, recognised for guiding research or recognisable for the purpose by the university; their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;