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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1) in The Maharashtra Universities Act, 1994

(1)The management of an institution actively conducting research or specialised studies for a period of not less than five years, and seeking recognition shall apply to the Registrar of the University, with full information regarding the following matters, namely:-
(a)the constitution and personnel of the management;
(b)the subject and courses of study for which recognition is sought;
(c)the accommodation, equipment and the number of students for whom provision has been made;
(d)the staff, permanent, visiting and honorary, of the institution, recognised for guiding research or recognisable for the purpose by the university; their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;
(e)the fees levied, or proposed to he levied, and the provisions made for capital expenditure on buildings, equipment and for the continued maintenance and efficient working of the institution;