Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(8)] [Section 82] [Entire Act] Union of India - Subsection Section 82(8)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 (a)the day on which the employee shall appear in person before the Inquiry Officer.