Section 3(3)(iii) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(iii)no refund of fare shall be granted on RAC ticket or waitlisted ticket after three hours of the actual departure of the train.

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