Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Nagaland - Subsection Section 19(3) in The Global Open University (Nagaland) Act, 2006 (3)The recommendation of the Selection Committee shall further be considered and recommended by the Governing Council to the Chancellor for his final approval.
