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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in The Kalyani University Act, 1981

(4)[ persons holding such other posts as may be approved by the State Government and declared by statutes to be posts of officers of the University.] [Clause (4) substituted by W.B. Act 9 of 1998, which was earlier as under :- '(4) persons holding such other posts as may be declared by Statutes to be posts of officers of the University.'.]