- The following shall be the officers of the University :-(1)The Vice-Chancellor;(1a)[ The Pro-vice-Chancellor;] [Inserted by West Bengal Act No. 23 of 2017, dated 6.7.2017.](2)The Registrar;(3)The Finance Officer;(4)[ persons holding such other posts as may be approved by the State Government and declared by statutes to be posts of officers of the University.] [Clause (4) substituted by W.B. Act 9 of 1998, which was earlier as under :- '(4) persons holding such other posts as may be declared by Statutes to be posts of officers of the University.'.]
