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State of Haryana - Section

Section 1 in Haryana Zila Parishad Primary Education Service Rules, 2003

1. Short title, commencement and application.

(1)These Rules may be called the Haryana Zila Parishad Primary Education Service Rules, 2003.
(2)They shall come into force at once.
(3)They shall apply to the posts fallen/falling vacant in primary schools administered by Education Department, within territorial jurisdiction of Zila Parishads in the State of Haryana on the commencement of these rules.