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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in Haryana Zila Parishad Primary Education Service Rules, 2003

(3)They shall apply to the posts fallen/falling vacant in primary schools administered by Education Department, within territorial jurisdiction of Zila Parishads in the State of Haryana on the commencement of these rules.