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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(i) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(i)he takes charge of the aided post to which he is first appointed except for which it is otherwise provided by special rules or contract; and