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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(1)The Service of an employee shall not qualify for retirement benefits under this Scheme unless, -
(i)he takes charge of the aided post to which he is first appointed except for which it is otherwise provided by special rules or contract; and
(ii)the service is on an aided post on regular basis.