Telecom Regulatory Authority Of India - Subsection
Section 23(1) in Telecom Commercial Communications Customer Preference Regulations, 2018
(1)to provide ways and means: -(a)to make complaint(s), by its customer who has registered his preference(s), against sender(s) of unsolicited commercial communication in violation of the registered preferences or digitally registered consents;(b)to submit report(s), against sender(s) of commercial communication in violation of provisions of these regulation(s) by any customer;
