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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(1)(a) in Telecom Commercial Communications Customer Preference Regulations, 2018

(a)to make complaint(s), by its customer who has registered his preference(s), against sender(s) of unsolicited commercial communication in violation of the registered preferences or digitally registered consents;