Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Bengal Presidency - Subsection Section 136(a) in Police Regulations, Bengal , 1943 (a)The license to be issued under section 30(3) of the Police Act, 1861, shall be in B.P. Form No. 8 and shall be prepared as directed in regulations 138 and 139.
