Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 136 in Police Regulations, Bengal , 1943

136. Form of license. [§ 12, Act V, 1861].

(a)The license to be issued under section 30(3) of the Police Act, 1861, shall be in B.P. Form No. 8 and shall be prepared as directed in regulations 138 and 139.
(b)The officer issuing the license may alter or omit any of the conditions printed in the form and may impose any other conditions to suit the needs of any particular occasion or locality.